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[Cites 0, Cited by 5] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(2) in The Himachal Pradesh Police Act, 2007

(2)Recruitment to the Civil Police shall be made in accordance with Recruitment and Promotion Rules framed by the State Government. The Director-General of Police, subject to the provisions of this Act, shall cause an annual recruitment to be conducted to all Non-Gazetted vacancies in the Civil Police required to be filled by direct recruitment.