Section 409 in The Orissa Municipal Corporation Act, 2003
409. Prohibition of tethering of animals in public street.
(1)No person shall tether any animal in any public street.(2)Any animal tethered as aforesaid may be removed by the Commissioner, or by any Corporation Officer or employees and made over to a police officer or may be removed by a police officer, who shall deal therewith as with an animal found straying.
