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[Cites 0, Cited by 0] [Section 409] [Entire Act]

State of Odisha - Subsection

Section 409(2) in The Orissa Municipal Corporation Act, 2003

(2)Any animal tethered as aforesaid may be removed by the Commissioner, or by any Corporation Officer or employees and made over to a police officer or may be removed by a police officer, who shall deal therewith as with an animal found straying.