Section 5(1)(b) in Telangana Vaidya Vidhana Parishad Act, 1986

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(b)

(i)the Secretary to Government in the Medical and Health Department;

(ii)the Secretary to Government in the Finance and Planning (Finance Wing) Department;

(iii)Commissioner, Institutional Finances;

(iv)the Director of health and family welfare; and

(v)the Vice-Chancellor of University of Health Sciences, shall be ex-officio members;

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