Section 5(1) in Telangana Vaidya Vidhana Parishad Act, 1986
(1)There shall be a Governing Council consisting of the following members, namely:-(a)the Commissioner shall be the Chairman exofficio;(b)(i)the Secretary to Government in the Medical and Health Department;(ii)the Secretary to Government in the Finance and Planning (Finance Wing) Department;(iii)Commissioner, Institutional Finances;(iv)the Director of health and family welfare; and(v)the Vice-Chancellor of University of Health Sciences, shall be ex-officio members;(c)Five eminent persons belonging to medical profession or any other profession or members of the State Legislative Assembly nominated by the Government for such period as may be prescribed.
