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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(8) in Manonmaniam Sundaranar University Act, 1990

(8)All hostels within the University area which continue to be recognized by the Madurai-Kamaraj University, immediately before the notified date, shall be deemed to be hostels recognised by the Manonmaniam Sundaranar University under this Act and the provisions of this Act shall, as far as may be, apply accordingly.