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[Cites 0, Cited by 0] [Section 434(1)] [Section 434] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 434(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)assist the Municipality or the Municipal Executive Officer or any other officer or other employee of the Municipality in carrying out any order made by a Magistrate under this Act.