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[Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(5)(c) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(c)The Licensee shall co-operate with the Commission's staff, consultants and experts to enable them to discharge their functions and to submit a report to the Commission on the outcome of their findings.