Section 29(2)(ii) in Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019

[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

(ii)No quarrying shall be permitted within 50 (fifty) meters of any public place i.e. Cremation ghat or any religious place etc.

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