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State of Odisha - Section

Section 14 in The Orissa Motor Vehicles Rules, 1993

14. Reservation and assignment of registration number with marks.

(1)On receipt of an application the registering authority while assigning a registration mark under Rule 13 shall assign the registration number which falls in serial after the last registration mark and number assigned subject to the provisions contained in Sub-rule (2) to (6).
(2)The Commissioner may reserve any special registration number with mark as considered necessary to be assigned to a motor vehicle owned by the Government.