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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Motor Vehicles Rules, 1993

(1)On receipt of an application the registering authority while assigning a registration mark under Rule 13 shall assign the registration number which falls in serial after the last registration mark and number assigned subject to the provisions contained in Sub-rule (2) to (6).