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State of Jharkhand - Section

Section 369 in Bihar Education Code, 1961

369. Government Girls' Multi-purpose School, Bankipore.

- The constitution of the Managing Committee of the Bankipore Girls' Multi-purpose School is as follows :-
(1)Deputy Directress of Girls' Education - President.
(2)The Lady Principal of the Badshah Nawab Razvi Training College - Ex-officio Member;
(3)The District Inspectress of Schools, Patna - Ex-officio Member;
(4)The Lady Principal, Women's Training College, Patna - Ex-officio Member;
(5)The Lady Principal - Ex-officio Secretary;
(6)A member of the school staff; and
(7)to (12) Six non-official members appointed by Government on the nomination of the Commissioner.(G. O. no. 325-E.R., dated the 22nd August 1921; no. 726-E. R., dated the 15th October 1921 and G O. no. 4547, dated the 7th November 1958.)Note. - Non-official members and the representative of the staff hold office for a period of three years from the date of appointment.