(7)to (12) Six non-official members appointed by Government on the nomination of the Commissioner.(G. O. no. 325-E.R., dated the 22nd August 1921; no. 726-E. R., dated the 15th October 1921 and G O. no. 4547, dated the 7th November 1958.)Note. - Non-official members and the representative of the staff hold office for a period of three years from the date of appointment.
