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Union of India - Section

Section 3 in The Competition Commission of India (Salary, allowances, other terms and conditions of service of the Secretary and officers and other employees of the Commission and the number of such officers and other employees) Rules, 2009

3. Salary and allowances of the Secretary and officers and other employees of the Commission and the number of such officers and other employees.

- The salary and allowances of the Secretary and officers and other employees of the Commission and the number of such officers and other employees and their method of recruitment shall be as specified in Schedule-I.