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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of Uttar Pradesh - Subsection

Section 172(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)a person responsible for a concreting work makes a thorough inspection of every formwork after erection of such form work in such concreting work to ensure that such formwork is safe;