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State of Uttar Pradesh - Section

Section 172 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

172. Inspection and supervision.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)a person responsible for a concreting work supervises the erection of the formwork, shores, graces and other supports used for such concreting work;
(b)a person responsible for a concreting work makes a thorough inspection of every formwork after erection of such form work in such concreting work to ensure that such formwork is safe;
(c)a person responsible for a concreting work regularly inspects the formwork, shores, braces, reshores and other supports during the placing of concrete.
(d)any unsafe condition which is discovered during the inspections mentioned under clause (b) and (c) is remedied immediately;
(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the work place relating to such inspection and produces them for inspection upon the demand of an Inspector having jurisdiction.