Himachal Pradesh High Court
Watan Singh Banyal vs . State Of H.P. & Ors. on 16 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Watan Singh Banyal vs. State of H.P. & ors.
CWP No. 3860/2021, a/w CWPs No. 4104/2021, 3320, .
3321 & 3407/2022 16.6.2023 Present: Mr. Virender Thakur, Advocate, for the petitioner(s).
Mr. I. N. Mehta, Sr. Addl. A.G. with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs & Mr. Rajat Chauhan, Law Officer, for the respondents- State.
Rejoinder(s), as prayed for, be filed within further three weeks.
List on 6.7.2023.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 16.6.2023 (pankaj) ::: Downloaded on - 17/06/2023 20:31:54 :::CIS