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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Watan Singh Banyal vs . State Of H.P. & Ors. on 16 June, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Watan Singh Banyal vs. State of H.P. & ors.

CWP No. 3860/2021, a/w CWPs No. 4104/2021, 3320, .

3321 & 3407/2022 16.6.2023 Present: Mr. Virender Thakur, Advocate, for the petitioner(s).

Mr. I. N. Mehta, Sr. Addl. A.G. with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs & Mr. Rajat Chauhan, Law Officer, for the respondents- State.

Rejoinder(s), as prayed for, be filed within further three weeks.

List on 6.7.2023.

(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 16.6.2023 (pankaj) ::: Downloaded on - 17/06/2023 20:31:54 :::CIS