Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(8)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(8)(xi) in First Statutes of Team Lease Skills University

(xi)Minimum four members shall form a quorum for a meeting of the Governing Body; the members may participate in person or through teleconferencing or video conferencing or any other form of distance participation;