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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(1)(x) in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972

(x)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institutes, Government of India;