Section 59(1) in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972
(1)The first-aid box shall be distinctively marked with a red cross on a white ground and shall contain the following equipments, namely:-A. For establishments in which the number of contract labour employed does not exceed fifty-Each first-aid box shall contain the following equipment:-(i)6 small sterilized dressings;(ii)3 medium size sterilized dressings;(iii)3 large size sterilized dressings;(iv)3 large size sterilized burn dressings;(v)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine;(vi)1 (30 ml.) bottle containing sal volatile having the dose and mode of administration indicated on the label;(vii)1 snake-bite lancet;(viii)1 (30 gms.) bottle of potassium permanganate crystals;(ix)1 pair scissors;(x)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institutes, Government of India;(xi)A bottle containing 100 tablets (each of 5 grains) of aspirin;(xii)Ointment for burns;(xiii)A bottle of suitable surgical antiseptic solution.B. For establishments in which the number of contract labour exceeds fifty-Each first-aid box shall contain the following equipment:-(i)12 small sterilized dressings.(ii)6 medium size sterilized dressings.(iii)6 large size sterilized dressings.(iv)6 large size sterilized burn dressings.(v)6 (15 gms.) packet sterilized cotton wool.(vi)1 (60 ml.) bottle containing a two per cent alcoholic solution of iodine.(vii)1 (60 ml.) bottle containing sal volatile having the dose and mode of administration indicated on the label.(viii)1 roll of adhesive plaster.(ix)A snake-bite lancet.(x)1 (30 gms.) bottle of potassium permanganate crystals.(xi)1 pair scissors.(xii)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institutes, Government of India.(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin.(xiv)Ointment for burns.(xv)A bottle of a suitable surgical antiseptic solution.
