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State of Odisha - Section

Section 21 in The Orissa Self-Help Co-operatives Act, 2001

21. Register of members.

(1)Every Co-operative shall maintain a register of members. The name of every member of the Co-operative shall be entered in the register along with such other particulars as deemed necessary by the board.
(2)The name of every member whose membership has ceased, or who was terminated or withdrawn, shall be struck off from the register.