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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1) in The Orissa Self-Help Co-operatives Act, 2001

(1)Every Co-operative shall maintain a register of members. The name of every member of the Co-operative shall be entered in the register along with such other particulars as deemed necessary by the board.