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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(4)The Board may shortlist a minimum of 3 and upto 10 Consultants in each particular areal sector. The short list prepared shall be valid for a period of one year unless extended, by a maximum period of one year, by the Board.