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[Cites 0, Cited by 1] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(3) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(3)Every election to a Committee (including the Standing Committee) shall be held in accordance with the system of proportional representation by means of the single transferable vote.