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Himachal Pradesh High Court

Ranjiv Paul vs . Union Of India & Others on 2 June, 2025

Bench: Tarlok Singh Chauhan, Sushil Kukreja

Ranjiv Paul vs. Union of India & Others CWP No.9235 of 2024 02.06.2025 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.

Mr. Rajinder Thakur, Senior Panel Counsel, for respondents No.1 & 3.

Mr. Raman Sethi, Advocate, for respondent No.2. Prima facie, the instant petition appears to be a proxy litigation as is evident from the prayers made in the original petition. Even after the amendment, we have serious doubt regarding the maintainability and local standi to file this petition.

Let the petitioner satisfy this Court regarding the maintainability and locus standi to file the instant petition within one week.

List on 17.06.2025.

(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge June 02, 2025 (reena)