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[Cites 0, Cited by 0] [Section 211(1)] [Section 211] [Entire Act]

State of Andhra Pradesh - Subsection

Section 211(1)(A) in Andhra Pradesh Panchayat Raj Act, 1994

(A)any gift, offer or promise by a candidate or his agent or by any other person with the consent of a candidate or his election agent, of any gratification, to any person whomsoever, with the object, directly or indirectly, of inducing -