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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Mizoram - Subsection

Section 81(2)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(b)be referred to Select Committee, and any member may move as an amendment that the Bill be circulated for the purpose of eliciting opinion.