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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(2)Interest shall be credited with effect from 31st March of each year in the following manner;-
(i)On the amount at the credit of a subscribers account on the 31st March of the preceding year sum withdrawn during the current year. - Interest for 12 months.
(ii)On sums withdrawn during the current year. - Interest from 1st April of the current year up to the last day of the preceding month of withdrawal.
(iii)On all sums credited to the subscribers account after the 31st March of the preceding year. - Interest from the date of deposit upto 31st March of the current year.