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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(i) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(i)On the amount at the credit of a subscribers account on the 31st March of the preceding year sum withdrawn during the current year. - Interest for 12 months.