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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Goa - Subsection

Section 141(2) in The Goa, Daman And Diu Land Revenue Code, 1968

(2)The full amount of purchase-money shall be paid by the purchaser before the sunset of the third day after he is informed of the sale having been confirmed, or if the said third day be a Sunday or other public holiday, then before sunset of the first working day after such day. On payment of such full amount of the purchase money, the purchaser shall be granted a receipt for the same, and the sale shall become absolute as against all persons whomsoever.