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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jharkhand - Subsection

Section 20(1) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(1)Vats and receivers in the plant shall be so placed that contents of them may be gauged or measured accurately. A certified flow meter shall be fixed to all vats, so that, correct measures of liquid can be ascertained.