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State of Jharkhand - Section

Section 20 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

20. Conditions of Vats and Receivers.

(1)Vats and receivers in the plant shall be so placed that contents of them may be gauged or measured accurately. A certified flow meter shall be fixed to all vats, so that, correct measures of liquid can be ascertained.
(2)Vats and receivers referred to in sub-rule (1) shall be fitted with proper dipping rods, so adjusted to the fixed dipping places that the contents thereof, at fifth of a centimeter of depth, may be ascertainable.
(3)No vessel shall be used as a store-vat until it has been gauged and the gauging shall be checked by such officer as the Collector may appoint.