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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(a) in Paradip Port Harbour Craft Rules 1967

(a)No licensed harbour craft shall ply in the outer roads-
(i)between the hours of 6 P.M. and 6. A.M. without the previous permission of the Deputy Conservator.
(ii)when a storm warning signal indicating bad weather or high seas is displayed from the port flagstaff.