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Union of India - Section

Section 17 in Paradip Port Harbour Craft Rules 1967

17. Working of the licensed harbour craft at night and in bad weather

(a)No licensed harbour craft shall ply in the outer roads-
(i)between the hours of 6 P.M. and 6. A.M. without the previous permission of the Deputy Conservator.
(ii)when a storm warning signal indicating bad weather or high seas is displayed from the port flagstaff.
(b)When the signal referred to in sub-clause (ii) of clause (a) is hoisted at the port flagstaff, all the harbour craft plying in the outer road shall return to the Inner harbour at once and shall not proceed again to the outer roads without the special permission of the Deputy Conservator until the signal is hauled down.