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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(2)The Chairperson shall exercise such other powers and perform such other functions as may be assigned to him by or under this Act or the regulations, madethereunder