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State of Uttar Pradesh - Section

Section 21 in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

21. Powers of Chairperson of Board

(1)The Chairperson shall preside at the meetings of the Board;
(2)The Chairperson shall exercise such other powers and perform such other functions as may be assigned to him by or under this Act or the regulations, madethereunder