Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(15) in Andhra Pradesh Para Medical Board Rules, 2006 (15)Certified copies of the entries in the register prescribed in Annexure-I may be issued to any one on payment of the fees prescribed in Rule-8 for genuine purpose only.
