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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(2)(a) in Majuli University of Culture Act, 2017

(a)any contribution or grant by the Government, Central Government, University Grants Commission, Industrial Undertaking, Corporations, Companies Associations, other bodies or local authorities;