Section 28(2) in Majuli University of Culture Act, 2017
(2)The following shall form a part of, or be paid into, the University fund, namely :(a)any contribution or grant by the Government, Central Government, University Grants Commission, Industrial Undertaking, Corporations, Companies Associations, other bodies or local authorities;(b)any income of the University from all sources including income from fees and charges and sale proceeds;(c)bequests, donations, endowments and other grants, if any, received by the University; and(d)miscellaneous receipts.
