Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Jammu-Kashmir - Subsection Section 7(4) in Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2016 (4)The fee chargeable for payment seats shall be divided into the number of semesters of study in each course and payable accordingly.
