Section 7 in Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2016
7. Structure of fee payable.
(1)The structure of fee for various Degree Engineering Courses in Government Colleges as well as Private Engineering Colleges for free seats shall be prescribed by the Government from time to time.(2)Under Tuition Fee Waiver Scheme, the seats up to maximum 5% of sanctioned intake per course shall be available for Government Private Engineering Colleges. These seats shall be supernumerary in nature and will be available to such courses in the institution where a minimum of 30% of sanctioned seats in the respective courses are filled up.(3)The fee for the payment seats in Private Engineering Colleges shall be fixed by the Committee constituted by the Government/AIl India Council for Technical Education from time to time. The said Committee shall fix the fee once every three years or at such longer intervals as it may think appropriate.(4)The fee chargeable for payment seats shall be divided into the number of semesters of study in each course and payable accordingly.
