Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)On receipt of the application in Form No. 9, the Registrar shall enter the particulars in a register to be maintained by him in Form No. 10, give a serial number to the application and issue forthwith an acknowledgement thereof in Form No. 11.