Section 54(2)(iv) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(iv)Locked e-stamp certificate report.-Relating to all or any of the Registering Officers pertaining to any specified day or period.

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