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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(1) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(1)The selection of the social workers members of the board shall be made by a selection committee consisting of the following persons namely : -
(a)District and Session's Judge;
(b)District Collector;
(c)Commissioner of Police/District Superintendent of Police.