Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] NCT Delhi - Subsection Section 27(1)(a) in Delhi Police Act, 1978 (a)occupy the same subject to such terms and conditions as may, by general or special order, be specified by the Commissioner of Police; and