Section 23 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
23. Officers.
- The following shall be the officers of the University, namely:-(i)The Vice-Chancellor;(ii)The Directors;(iii)Deans;(iv)The Registrar;(v)The Comptroller;(vi)The University Librarian;(vii)The Students' Welfare Officer;(viii)The Controller of Examination;(ix)The Estate Officer; and(x)Such other persons in the service of the University as may be declared by the Statutes to be the Officers of the University.
