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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(x) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(x)Such other persons in the service of the University as may be declared by the Statutes to be the Officers of the University.