Section 14(1)(viii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

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State of Gujarat - Subsection

Section 14(1)(viii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(viii)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/ competent Medical Authority, in case of a Physically Handicapped candidate,

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State of Gujarat - Subsection

Section 14(1)(viii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013