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State of Gujarat - Section

Section 14 in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

14. Documents to be attached with the application.

(1)The candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help Centre, namely:-
(i)S.S.C. Examination (Std. X) Mark-sheet,
(ii)H.S.C. Examination (Std. XII) Mark-sheet or of equivalent examination,
(iii)Mark sheets of all semesters / years of degree (graduation),
(iv)CMAT Score card,
(v)School Leaving Certificate or Transfer Certificate,
(vi)Caste certificate for a candidate belonging to Scheduled Castes (SC), Scheduled Tribes (ST) and Socially/and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf,
(vii)Non-Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the State Government in this behalf,
(viii)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/ competent Medical Authority, in case of a Physically Handicapped candidate,
(ix)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer,
(x)A copy of certificate of In-Serviceman duly issued by the Commanding Officer of the respective unit in which he is serving,
(xi)Passport size Photograph of candidate, and
(xii)Such other certificates as the Admission Committee deems necessary.
(2)After getting the Information Letter, the candidate shall have to produce for verification, the original certificates and testimonies of the documents attached with the registration form, at the Help Centre, within the time-limit as may be specified by the Admission Committee.
(3)The Help Centre may retain any original certificate and testimonials, which it considers necessary until the admission process is completed. Such Help Centre shall return the original certificate(s) or testimonials to the candidate after completion of admission process.
(4)The candidate who is unable to produce original certificates and testimonials necessary for the purpose of admission within the time-limit prescribed in sub-rule (2), he may be granted provisional admission, subject to following conditions, namely:-
(i)On payment of Rs. 10,000/- (Rupees Ten thousand) to the Admission Committee as security deposit by the candidate. If the candidate submits the required documents within a period of three working days, the remaining amount of the security deposit shall, after deducting Rs. 500/- (Rupees Five hundred) towards . the administrative expenditure, be refunded.
(ii)In the event of failure to submit original certificates and testimonials within the time limit as aforesaid, the provisional admission may be cancelled and the security deposit may be forfeited.