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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4)(iii) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(iii)In case of Distributory Committee, members not exceeding four shall be selected for each Sub-Committee from the general body of the Distributory Committee or from the Territorial Constituencies of Water Users Associations within its jurisdiction;